Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 28 in Assam Excise Rules, 1945

28. Passes for import of denatured spirit to be issued only to the licence-holders.

- Passes for the import of denatured spirit shall be issued only to persons holding licences-
(a)for wholesale or retail sale of denatured spirit;
(b)to possess denatured spirit in excess of the quantity fixed as the limit of retail sale.