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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Daman and Diu - Subsection

Section 17(2) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(2)Every Receiving Centre and Certified Institution shall, at least once in every month, be inspected by the Chief Inspector, Additional Chief Inspector, Inspector, Assistant Inspector or a Probation Officer.