Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(3) in Kerala Education Act, 1958 (3)"existing school" means any aided, recognised or Government school established before the commencement of this Act and continuing as such at such commencement;
