Bombay High Court
Bhaskar Namdeo Bedre vs The State Of Maharashtra And Others on 9 July, 2020
Bench: S.V. Gangapurwala, R.G. Avachat
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD
WRIT PETITION NO.4795 OF 2020
Bhaskar s/o Namdeo Bedre ... PETITIONER
VERSUS
The State of Maharashtra and others ... RESPONDENTS
.....
Shri A.G. Ambetkar, Advocate for petitioners
Shri S.S. Dande, A.G.P. for State
.....
CORAM: S.V. GANGAPURWALA AND
R.G. AVACHAT, JJ.
DATED : 9th July, 2020
ORAL ORDER :
Learned counsel for the petitioner, on instructions, seeks leave to withdraw the Writ Petition. Writ Petition is disposed of as withdrawn. No costs.
(R.G. AVACHAT) (S.V. GANGAPURWALA)
JUDGE JUDGE
fmp/-
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