Delhi High Court - Orders
M/S Driplex Water Engineering Private ... vs M/S Bharat Heavy Electricals Limited on 12 July, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~10,11,16 & 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 100/2021 & EX. APPL (OS) 672/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate.
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Mr. Vaibhav Dalras, Advocate
11
+ OMP (ENF.) (COMM.) 101/2021 & EX. APPL (OS) 674/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate.
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Mr. Vaibhav Dalras, Advocate
16
+ O.M.P. (COMM) 364/2020 & I.A. 2201/2020
BHARAT HEAVY ELECTRICALS LIMITED
..... Petitioner
Through: Mr. Vaibhav Dalras, Advocate
versus
DRIPLEX WATER ENGINEERING PVT LIMITED
..... Respondent
Signature Not Verified
Digitally Signed
By:NIRMLA TIWARI
Signing Date:13.07.2022
16:55:43
Through: Mr. Vikram Nandrajog, Advocate.
17
+ O.M.P. (COMM) 368/2020 & I.As. 2256/2020 & 2257/2020
M/S BHARAT HEAVY ELECTICALS LIMITED
..... Petitioner
Through: Mr. Vaibhav Dalras, Advocate
versus
M/S DRIPLEX WATER ENGINEERING PVT LIMITED
..... Respondent
Through: Mr. Vikram Nandrajog, Advocate.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 12.07.2022
1. Learned counsel for Judgment Debtor in OMP (ENF.) (COMM.) 100/2021 seeks adjournment as the arguing counsel is busy in another Court.
2. List on 28th October, 2022.
NEENA BANSAL KRISHNA, J JULY 12, 2022/PA Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:13.07.2022 16:55:43