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State of Rajasthan - Section

Section 40 in Rajasthan Real Estate (Regulation and Development) Rules, 2017

40. Removal of doubts.

- If any doubt arises, relating to interpretation of these rules, decision of the State Government shall be final.Form-A[see rule 3(2)]Application for Registration of ProjectToThe Real Estate Regulatory AuthorityRajasthan, JaipurSir,I/We hereby apply for the grant of registration of my/our project to be set up at _________ Tehsil __________ District _________ State __________.