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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(f) in The Gurugram Metropolitan Development Authority Act, 2017

(f)"geospatial based system" means processes and technology used to acquire, manipulate, plan and store datasets and information that identifies geographic location, characteristics and other attributes of natural or constructed features in the notified Area and includes -
(i)boundaries of natural or constructed features and jurisdictions;
(ii)statistical data;
(iii)information derived from, among other things, mapping, remote sensing and surveying technologies;