Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Armed Forces (Emergency Duties) Act, 1947 1. Short title and extent .- [*] This Act may be called The Armed Forces (Emergency Duties) Act, 1947. [* * *] [Sub-Section (2) omitted by Act 4 of 1948, Section 2 (w.e.f. 5.1.1948). ]
