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Himachal Pradesh High Court

Munshi Ram vs . State Of H.P. And Others. on 21 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Munshi Ram vs. State of H.P. and others.

CWP No. 576 of 2023.

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21.03.2023. Present: Mr. Balwinder Singh, Advocate vice Mr. Dalip K. Sharma, Advocate, for the petitioner.

Mr. I.N. Mehta, Mr. Yashwardhan Chauhan, Senior Additional Advocate Generals with Mr. Ramakant Sharma, Additional Advocate General, Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents.

Admit.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 21st March, 2023.

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