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[Cites 0, Cited by 0] [Section 7(8)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(8)(a) in The M.P. Housing Board Regulations, 1977

(a)Defalcation or misappropriation. - Forfeiture of the entire security even where the amount involved is less than the amount of security deposit.