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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(3)(ii) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

(ii)the procedure to be followed in applications, suits or other proceedings under this Act, in cases for which no specific provision has been made herein;