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[Cites 0, Cited by 2] [Section 69(1)] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(1)(g) in The Registration Act, 1908

(g)regulating the authentication by Registrars and Sub-Registrars of the books kept in their respective offices under section 51;
(gg)[ regulating the manner in which the instruments referred to in sub-section (2) of section 88 may be presented for registration;] [Inserted by Act 39 of 1948, Section 4.]