Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 6 in Himgiri Zee University Act, 2003 6. No power to affiliate any institution. - The University may have constituent colleges, Regional Centers, study Centers and Zed Career Academy centers but shall have no power to admit any other college or institution to the privileges of affiliation.
