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[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

Union of India - Subsection

Section 118(1)(k) in Cantonments Act, 1924

(k)save with the written permission of the [Board] [Substituted by Act 24 of 1936, S.69, for "Cantonment Authority" ] and in such manner as it may authorise, stores or uses night-soil, manure, rubbish or any other substance emitting an offensive smell; or