Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Bharti Televentures Ltd. (Now Known As ... vs Crystal Technology Pvt. Ltd. on 22 June, 2018

Bench: S. Abdul Nazeer, Indu Malhotra

     ITEM NO.807                               COURT NO.5                  SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).    2987/2012

     BHARTI TELEVENTURES LTD. (NOW KNOWN AS BHARTI
     AIRTEL LTD)                                                           Appellant(s)

                                                        VERSUS

     CRYSTAL TECHNOLOGY PVT. LTD.                                          Respondent(s)


     Date : 22-06-2018 This appeal was mentioned today.

     CORAM :
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MS. JUSTICE INDU MALHOTRA
                                           (VACATION BENCH)


     For Appellant(s)
                                       Mr. Gaurav Sharma, AOR

     For Respondent(s)                 Mr.   Parag Tripathi,Sr.Adv.
                                       Mr.   Gaurav Duggal,Adv.
                                       Mr.   Imran Moulaey,Adv.
                                       Ms.   Jyoti Mendiratta, AOR


                              UPON being mentioned the Court made the following
                                                 O R D E R

List the matter on 11th July, 2018.

(ANITA MALHOTRA) (RAJINDER KAUR) COURT MASTER BRANCH OFFICER (Mentioning slip is attached with R/P.) Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2018.06.22 15:57:03 IST Reason: