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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Assam - Subsection

Section 91(7) in Assam Co-Operative Societies Act, 2007

(7)No civil remedy for an act or omission under this Act is suspended or affected by reason that the act or omission is an offence under this Act.Chapter - VIII Statement of Disputes