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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(1) in Arunachal Pradesh Indian Medicine Council Act, 2013

(1)The State Council shall consider all applications as may be received by the Registrar from persons holding medical qualifications for Registrations with State Council in the manner as may be prescribed.