Section 52 in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020
52. Power of State Government to give directions.
(1)The State Government may issue directions to the Ambaji Pilgrimage Tourism Authority for carrying out the purposes of this Act and the authority shall follow such directions.(2)While exercising its powers and discharging of its functions by Ambaji Pilgrimage Tourism Authority under this Act, if any dispute arises between the authority and the State Government, the decision of the State Government on such disputes shall be final.
