Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 109 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

109.

During the absence of the Registrar on leave, an Acting Registrar may be appointed by the Executive Council, who shall be paid at such rate not exceeding the salary of the Registrar, as the Executive Council may determine.
(ii)The Executive Council
(Under section 23 of the Act)Constitution