Kerala High Court
K.S.Sunil Kumar vs State Of Kerala on 19 December, 2017
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 19TH DAY OF DECEMBER 2017/28TH AGRAHAYANA, 1939
WP(C).No. 17898 of 2009 (F)
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PETITIONER(S):
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1. K.S.SUNIL KUMAR, S/O.SREEDHARAN,
KOZHISSERY HOUSE, P.O.ERIYAD, THRISSUR DISTRICT.
2. K.K.SUNDARAN, S/O.KUNJAYYAPPAN,
KAMBLIKKAL HOUSE, P.O.AZHIKODE, THRISSUR DISTRICT.
3. C.V.MOHANAN, S/O.VELAYI, CHETTIPARAMBIL
HOUSE, P.O.ERIYAD, THRISSUR DISTRICT.
4. K.S.SUJEESH, S/O.SREEDHARAN,
KOZHISSERY HOUSE, P.O.ERIYAD, THRISSUR DISTRICT.
5. C.P.SREELAL, S/O.PURUSHAN,
CHETTIPARAMBIL HOUSE, P.O.ERIYAD.
6. P.R.PANKAJAKSHAN, S/O.RAGHAVAN,
PANDIKASALAKKAL HOUSE, P.O.KARA, THRISSUR.
7. P.A.GOPALAKRISHNAN, S/O.ARANMULA,
PONATH HOUSE, P.O.ERIYAD, TRICHUR DISTIRCT.
8. K.S.SHAJI, S/O.SREEDHARAN,
KAMBLIKKAL HOUSE, P.O.AZHIKODE.
9. P.K.MOHAMMED, S/O.KUNJUMOIDEEN,
PUTHENPARAMBIL HOUSE, P.O.ERIYAD.
10. P.K.BAHULEYAN, S/O.KOCHUKIDATHAN,
PONATH HOUSE, P.O.AZHIKODE, THRISSUR DISTRICT.
11. P.V.DASAN, S/O.VELAYUDHAN, PALLATH HOUSE
P.O.ERIYAD.
12. P.P.ASOKAN, S/O.PADMANABHAN,
PONATH HOUSE, P.O.ERIYAD.
13. K.A.PADMANABHAN, S/O.AYYAPPAN,
KOZHIPPARAMBIL HOUSE, P.O.ERIYAD.
14. K.K.ABU, S/O.KUNJUMOHAMMED,
KAVUNGAL HOUSE, P.O.AZHIKODE.
15. K.S.THAMPI, S/O.SUBRAMANIAN,
KALARIKKAL HOUSE, P.O.AZHIKODE.
WP(C).No. 17898 of 2009 (F)
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16. P.K.MANAF, S/O.KUNJAMMU, PUNNAKKAL HOUSE
ARATTUVAZHI, P.O.ERIYAD, THRISSUR DISTRICT.
17. C.A.MOHAMMED ALI, S/O.ABOOBACKER,
CHERADIYIL HOUSE, ARATTUVAZHI P.O., ERIYAD,
THRISSUR DISTRICT.
18. K.M.ABU, S/O.MOHAMMED, KALLUNGAL HOUSE,
ARATTUVAZHI P.O., P.O.ERIYAD, THRISSUR DISTRICT.
BY ADV. SRI.T.H.ABDUL AZEEZ
RESPONDENT(S):
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1. STATE OF KERALA, REPRESENTED BY THE
CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM.
2. THE DEPUTY DIRECTOR OF FISHERIES,
POONKUNNAM, THRISSUR.
3. THE DISTRICT MANAGER, MATSYAFED,
PATTURAKKI, THRISSUR.
4. THE DISTRICT SUPPLY OFFICER, THRISSUR.
R1,R2,R4 BY GOVERNMENT PLEADER SRI ANTONY MUKKATH
R3 BY SRI.P.K.VIJAYA MOHANAN, SC,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 19-12-2017, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
K.V.
DEVAN RAMACHANDRAN, J.
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W.P.(C)No.17898 of 2009
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Dated this the 19th day of December, 2017
JUDGMENT
Even though this matter was called more than one time today there was no representation on behalf of the petitioners.
This writ petition is thus dismissed for non-prosecution.
Sd/-
DEVAN RAMACHANDRAN, JUDGE skj True copy P.A.to Judge