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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(iii) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(iii)If any casual vacancy occurs amongst the elected Directors it shall be filled up by the remaining Directors by co- option from amongst those who are qualified for election as a Director for the unexpired period of the vacant office of such Director.