Section 042 in West Bengal Consumer Protection Rules, 1987
042.
Notification No. 7601 F.S./FS/4F-25/82 Pt. II, dated 20th July, 1987.- In exercise of the power conferred by sub-section (2) of section 30 of the Consumer Protection Act, 1986 (68 of 1986), the Governor is pleased hereby to make the following rules :
