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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(e) in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996

(e)"owners" means deceased Dr. Svetoslav Roerich and deceased Mrs.Devikarani Roerich to whom the land specified in Schedule-I belonged and includes any person who claims title to such lands as their heir or legal representative;