Allahabad High Court
Anil Tripathi vs Estate Officer And 2 Ors. on 16 October, 2015
Author: Suneet Kumar
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- WRIT - C No. - 41568 of 2015 Petitioner :- Anil Tripathi Respondent :- Estate Officer And 2 Ors. Counsel for Petitioner :- K.K. Arora Counsel for Respondent :- A.S.G.I.,P.S.Pandey Hon'ble Suneet Kumar,J.
For order, see order of date passed in Writ-C No. 40360 of 2015 (Yogesh Agarwal vs. Estate Officer and 2 others) on separate sheets.
Status quo, as on date shall be maintained by the respective parties.
Order Date :- 16.10.2015 S.Prakash