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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(5) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(5)A nomination may be modified by an unorganized worker in Form-Ill at any time after giving a written notice of his/ her intention to do so to the concerned Notified Officer of the area.