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[Cites 0, Cited by 0] [Section 399] [Entire Act]

State of Punjab - Subsection

Section 399(13) in The Punjab Municipal Corporation Act, 1976

(13)the regulation in any manner not specifically provided for in this Act of the construction, alteration, maintenance, preservation, cleaning and repairs of drains, ventilation shafts, pipes, latrines, urinals, cesspools and other drainage works ;