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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1)(c) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(c)the Benches of the Adjudicating Authority shall ordinarily sit at such other places as the Government may, in consultation with the Chairperson, by notification, specify ;