(2)The comprehensive dam safety evaluation shall consists of, but not be limited to, -(a)review and analysis of available data on the design, construction, operation, maintenance and performance of the structure;(b)general assessment of hydrologic and hydraulic conditions with mandatory review of design floods as specified by the regulations;(c)general assessment of seismic safety of specified dam with mandatory site specific seismic parameters study in certain cases as specified by the regulations;(d)evaluation of the operation, maintenance and inspection procedures; and(e)evaluation of any other conditions which constitute a hazard to the integrity of the structure.
