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Punjab-Haryana High Court

Jagit Singh vs State Of Punjab And Others on 29 May, 2018

Author: Anupinder Singh Grewal

Bench: Anupinder Singh Grewal

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH


113                                   CRM-M-22638-2018
                                  DATE OF DECISION: 29.05.2018


JAGIT SINGH                                                    ... Petitioner(s)
                                    Versus

STATE OF PUNJAB AND OTHERS                                ... Respondent(s)

CORAM:       HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL

Present:     Mr. N.P.S. Mann, Advocate
             for the petitioner.

                     ****

ANUPINDER SINGH GREWAL, J. (ORAL)

Learned counsel for the petitioner prays for withdrawal of this petition with liberty to pursue his grievance with the official respondents.

The petition is dismissed as withdrawn with the aforesaid liberty.




29.05.2018                          (ANUPINDER SINGH GREWAL)
SwarnjitS                                    JUDGE


Whether speaking/reasoned :       Yes / No
Whether reportable          :     Yes / No




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