Punjab-Haryana High Court
Jagit Singh vs State Of Punjab And Others on 29 May, 2018
Author: Anupinder Singh Grewal
Bench: Anupinder Singh Grewal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
113 CRM-M-22638-2018
DATE OF DECISION: 29.05.2018
JAGIT SINGH ... Petitioner(s)
Versus
STATE OF PUNJAB AND OTHERS ... Respondent(s)
CORAM: HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL
Present: Mr. N.P.S. Mann, Advocate
for the petitioner.
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ANUPINDER SINGH GREWAL, J. (ORAL)
Learned counsel for the petitioner prays for withdrawal of this petition with liberty to pursue his grievance with the official respondents.
The petition is dismissed as withdrawn with the aforesaid liberty.
29.05.2018 (ANUPINDER SINGH GREWAL)
SwarnjitS JUDGE
Whether speaking/reasoned : Yes / No
Whether reportable : Yes / No
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