Section 101(6) in Sikkim Co-Operative Societies Act, 1978
(6)If default is made in complying with provisions of section 28, sub-section (1) of section 33, section 57, section 60, Section 61, section 62, the society, and every officer of member of committee of the society who is default shall be punishable with fine which may extend to two hundred rupees.
