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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Meghalaya - Subsection

Section 30(g) in The Meghalaya Cinemas (Regulation) Rules

(g)No staircase, landing lobby, corridor or passage, not being an internal passage between rows of seats, intended for use as an exit shall be less than 5 feet wide and than shall be no recesses or projection in the walls of such passages, gangways or corridors within 5 feet of the ground.