Delhi High Court - Orders
Nokia Solutions And Networks India Pvt ... vs Deputy Commissioner Of Income Tax & Anr on 27 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~3 to 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
3
+ W.P.(C) 5021/2022 & CM APPL. 14963/2022
NOKIA SOLUTIONS AND NETWORKS INDIA PVT LTD(
SUCCESSOR OF NOKIA SIEMENS NETWORK INDIA PRIVATE
LIMITED) ..... Petitioner
Through: Mr. Harpreet Singh Ajmani,
Advocate.
versus
DEPUTY COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through: Mr. Abhishek Maratha, Advocate.
4
+ W.P.(C) 5022/2022 & CM APPL. 14969/2022
M/S NOKIA SOLUTIONS AND NETWORKS INDIA PVT LTD
(SUCCESSOR OF NOKIA SIEMENS NETWORKS INDIA
PRIVATE LIMITED) ..... Petitioner
Through: Mr. Harpreet Singh Ajmani,
Advocate.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 16 (1)
AND ANR. ..... Respondent
Through: Mr. Abhishek Maratha, Advocate.
5
+ W.P.(C) 5118/2022 & CM APPL. 15177/2022
M/S NOKIA SOLUTIONS AND NETWORKS INDIA PRIVATE
LIMITED (SUCCESSOR OF NOKIA SIEMENS NETWORKS
INDIA PRIVATE LIMITED) ..... Petitioner
Through: Mr. Harpreet Singh Ajmani,
Advocate.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:28.04.2022
20:17:45
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 16(1)
AND ANR ..... Respondent
Through: Mr. Abhishek Maratha, Advocate.
6
+ W.P.(C) 5134/2022 & CM APPL. 15272/2022
PAYTM MOBILE SOLUTIONS PRIVATE LIMITED ( NOW
MERGED INTO ONE 97 COMMUNICATIONS LIMITED)
..... Petitioner
Through: Mr. Harpreet Singh Ajmani,
Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1),
DELHI AND ORS. ..... Respondents
Through: Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agrawal,
Mr. Parth Semwal, Jr. Standing
Counsel for Revenue and Mr. Aditya
Chhajed, Advocate.
7
+ W.P.(C) 5161/2022 & CM APPL. 15334/2022
PAYTM MOBILE SOLUTIONS PRIVATE LIMITED (N0W
MERGED INTO ONE 97 COMMUNICATIONS LIMITED)
..... Petitioner
Through: Mr. Harpreet Singh Ajmani,
Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1),
DELHI AND OTHERS ..... Respondents
Through: Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agrawal,
Mr. Parth Semwal, Jr. Standing
Counsel for Revenue and Mr. Aditya
Chhajed, Advocate.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:28.04.2022
20:17:45
8
+ W.P.(C) 5165/2022 & CM APPL. 15340/2022
PAYTM MOBILE SOLUTIONS PRIVATE LIMITED (NOW
MERDED INTO ONE 97 COMMUNICATIONS LTD.)
..... Petitioner
Through: Mr. Harpreet Singh Ajmani,
Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1),
DELHI AND ORS. ..... Respondents
Through: Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agrawal,
Mr. Parth Semwal, Jr. Standing
Counsel for Revenue and Mr. Aditya
Chhajed, Advocate.
9
+ W.P.(C) 5166/2022 & CM APPL. 15341/2022
PAYTM MOBILE SOLUTIONS PRIVATE LIMITED (NOW
MERGED INTO ONE 97 COMMUNICATIONS LTD.)
..... Petitioner
Through: Mr. Harpreet Singh Ajmani,
Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1),
DELHI AND ORS. ..... Respondents
Through: Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agrawal,
Mr. Parth Semwal, Jr. Standing
Counsel for Revenue and Mr. Aditya
Chhajed, Advocate.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:28.04.2022
20:17:45
10
+ W.P.(C) 5171/2022 & CM APPL. 15350/2022
PAYTM MOBILE SOLUTIONS PRIVATE LIMITED( NOW
MERGED INTO ONE 97 COMMUNICATIONS LIMITED)
..... Petitioner
Through: Mr. Harpreet Singh Ajmani,
Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
..... Respondents
Through: Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agrawal,
Mr. Parth Semwal, Jr. Standing
Counsel for Revenue and Mr. Aditya
Chhajed, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 27.04.2022 Learned counsel for the respondents pray for and are permitted to file their counter affidavits within four weeks. Rejoinder affidavits, if any, be filed before the next date of hearing.
List on 21st September, 2022. Interim order to continue.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 27, 2022/st Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:28.04.2022 20:17:45