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Delhi High Court - Orders

Nokia Solutions And Networks India Pvt ... vs Deputy Commissioner Of Income Tax & Anr on 27 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                          $~3 to 10
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          3
                          +     W.P.(C) 5021/2022 & CM APPL. 14963/2022
                                NOKIA SOLUTIONS AND NETWORKS INDIA PVT LTD(
                                SUCCESSOR OF NOKIA SIEMENS NETWORK INDIA PRIVATE
                                LIMITED)                                ..... Petitioner
                                             Through: Mr. Harpreet Singh Ajmani,
                                                      Advocate.
                                             versus

                                DEPUTY COMMISSIONER OF INCOME TAX & ANR.
                                                                              ..... Respondents
                                                Through:   Mr. Abhishek Maratha, Advocate.
                          4
                          +     W.P.(C) 5022/2022 & CM APPL. 14969/2022
                                M/S NOKIA SOLUTIONS AND NETWORKS INDIA PVT LTD
                                (SUCCESSOR OF NOKIA SIEMENS NETWORKS INDIA
                                PRIVATE LIMITED)                         ..... Petitioner
                                              Through: Mr. Harpreet Singh Ajmani,
                                                       Advocate.
                                              versus

                                DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 16 (1)
                                AND ANR.                              ..... Respondent
                                            Through: Mr. Abhishek Maratha, Advocate.
                          5
                          +     W.P.(C) 5118/2022 & CM APPL. 15177/2022
                                 M/S NOKIA SOLUTIONS AND NETWORKS INDIA PRIVATE
                                 LIMITED (SUCCESSOR OF NOKIA SIEMENS NETWORKS
                                 INDIA PRIVATE LIMITED)                  ..... Petitioner
                                              Through: Mr. Harpreet Singh Ajmani,
                                                        Advocate.



Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:28.04.2022
20:17:45
                                               versus

                              DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 16(1)
                              AND ANR                               ..... Respondent
                                          Through: Mr. Abhishek Maratha, Advocate.
                          6
                          +   W.P.(C) 5134/2022 & CM APPL. 15272/2022
                              PAYTM MOBILE SOLUTIONS PRIVATE LIMITED ( NOW
                              MERGED INTO ONE 97 COMMUNICATIONS LIMITED)
                                                                          ..... Petitioner
                                           Through: Mr. Harpreet Singh Ajmani,
                                                    Advocate.

                                              versus

                              ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1),
                              DELHI AND ORS.                          ..... Respondents
                                           Through: Mr. Zoheb Hossain, Sr. Standing
                                                    Counsel with Mr. Vipul Agrawal,
                                                    Mr. Parth Semwal, Jr. Standing
                                                    Counsel for Revenue and Mr. Aditya
                                                    Chhajed, Advocate.
                          7
                          +   W.P.(C) 5161/2022 & CM APPL. 15334/2022
                              PAYTM MOBILE SOLUTIONS PRIVATE LIMITED (N0W
                              MERGED INTO ONE 97 COMMUNICATIONS LIMITED)
                                                                          ..... Petitioner
                                           Through: Mr. Harpreet Singh Ajmani,
                                                    Advocate.
                                           versus

                              ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1),
                              DELHI AND OTHERS                        ..... Respondents
                                           Through: Mr. Zoheb Hossain, Sr. Standing
                                                    Counsel with Mr. Vipul Agrawal,
                                                    Mr. Parth Semwal, Jr. Standing
                                                    Counsel for Revenue and Mr. Aditya
                                                    Chhajed, Advocate.

Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:28.04.2022
20:17:45
                           8
                          +   W.P.(C) 5165/2022 & CM APPL. 15340/2022
                              PAYTM MOBILE SOLUTIONS PRIVATE LIMITED (NOW
                              MERDED INTO ONE 97 COMMUNICATIONS LTD.)
                                                                          ..... Petitioner
                                           Through: Mr. Harpreet Singh Ajmani,
                                                    Advocate.

                                              versus

                              ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1),
                              DELHI AND ORS.                          ..... Respondents
                                           Through: Mr. Zoheb Hossain, Sr. Standing
                                                    Counsel with Mr. Vipul Agrawal,
                                                    Mr. Parth Semwal, Jr. Standing
                                                    Counsel for Revenue and Mr. Aditya
                                                    Chhajed, Advocate.

                          9
                          +   W.P.(C) 5166/2022 & CM APPL. 15341/2022
                              PAYTM MOBILE SOLUTIONS PRIVATE LIMITED (NOW
                              MERGED INTO ONE 97 COMMUNICATIONS LTD.)
                                                                          ..... Petitioner
                                           Through: Mr. Harpreet Singh Ajmani,
                                                    Advocate.
                                           versus

                              ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1),
                              DELHI AND ORS.                          ..... Respondents
                                           Through: Mr. Zoheb Hossain, Sr. Standing
                                                    Counsel with Mr. Vipul Agrawal,
                                                    Mr. Parth Semwal, Jr. Standing
                                                    Counsel for Revenue and Mr. Aditya
                                                    Chhajed, Advocate.




Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:28.04.2022
20:17:45
                           10
                          +     W.P.(C) 5171/2022 & CM APPL. 15350/2022
                                PAYTM MOBILE SOLUTIONS PRIVATE LIMITED( NOW
                                MERGED INTO ONE 97 COMMUNICATIONS LIMITED)
                                                                            ..... Petitioner
                                             Through: Mr. Harpreet Singh Ajmani,
                                                      Advocate.
                                             versus

                                ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
                                                                                        ..... Respondents
                                                    Through:       Mr. Zoheb Hossain, Sr. Standing
                                                                   Counsel with Mr. Vipul Agrawal,
                                                                   Mr. Parth Semwal, Jr. Standing
                                                                   Counsel for Revenue and Mr. Aditya
                                                                   Chhajed, Advocate.

                                CORAM:
                                HON'BLE MR. JUSTICE MANMOHAN
                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                  ORDER

% 27.04.2022 Learned counsel for the respondents pray for and are permitted to file their counter affidavits within four weeks. Rejoinder affidavits, if any, be filed before the next date of hearing.

List on 21st September, 2022. Interim order to continue.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 27, 2022/st Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:28.04.2022 20:17:45