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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(1)(v) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)while an institution may encourage sponsorship of meals that has been planned in advanced without compromising on the diet structure as determined by an expert, any such institution shall not receive leftover food items or bringing in food from outside without ensuring the quality of the same;