Section 10 in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012
10. Duties of Member of the Forces.
- It shall be the duty of every supervisory officer and member of the Forces-(a)To promptly obey and execute all orders lawfully issued to him by his superior Authority ;(b)To protect and safe guard the Forests, Forests Produce, Wildlife and security of Forest personnel of the State of Arunachal Pradesh;(c)To protect and safeguard other properties owned by the Forest Department of the State Government of Arunachal Pradesh;(d)To do any other act conducive to the better protection and security of Forests, Forest Produce and Wildlife etc, referred to in clauses(b)and (c) above.
