Section 159(5) in The West Bengal Motor Vehicles Rules, 1989
(5)[ The fee for the transfer of permit on the death of the holder thereof shall be as specified in Schedule A.] [Sub-rule (5) Substituted vide clause (19) of the Notification No. 2668-WT/3M-151/96 dated 4.5.1998 (w.e.f. 4.5.1998).]