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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(a) in The Orissa Minerals (Prevention Of Theft, Smuggling And Other Unlawful Activities) Act, 1988

(a)search any person if he has the reason to believe that such person is carrying minerals in contravention of the provisions of the Act of rules made there under;