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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(c) in The U.P. Homoeopathic Medical Colleges (Acquisition and Miscellaneous Provisions) Act, 1981

(c)wilfully withholds or fails to account for any book, paper or other document in his possession, custody or control relating to a Scheduled College in contravention of subsection (2) of Section 5; or