Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(2) in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 (2)"Central Act" means the Industrial Disputes Act, 1947, (XIV of 1947);
