Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 6 in The Arunachal Pradesh Freedom Of Religion Act, 1978 6. Offence cognizable An office under this Act shall be cognizable and shall not be investigated by an officer below the rank of an Inspector of Police.
