(8)Register of References to and from Revenue Courts (Form No. 8);[(8-A) Register of References from Criminal Courts (Form No. 169);] [Added by Notification No. 121/VIII-b-260, dated 1-5-1959, published in the U. P. Gazette, Part II, dated October 3, 1959.] and for the purposes of statistical statements the following registers shall be maintained in all civil courts;
