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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(16) in The Industries (Development And Regulation) Act, 1951

(16)Undertaking arrangements for making available to the industry information obtained and for advising on matters with which the Development Councils are concerned in the exercise of any of their functions.THE THIRD SCHEDULE(See section 18-FB)