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Supreme Court - Daily Orders

National Highways Auth.Of India vs Meil-Edb Llc(Jv) on 6 February, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.1                                  COURT NO.8                  SECTION XIV

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).    3053/2015

     NATIONAL HIGHWAYS AUTH.OF INDIA                                          Appellant(s)

                                                        VERSUS

     MEIL-EDB LLC(JV)                                                         Respondent(s)

     (ONLY OFFICE REPORT FOR DIRECTIONS IS TO BE LISTED IN CIVIL APPEAL
     NO.3053 OF 2015)


     Date : 06-02-2018 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Appellant(s)                    Mr.   Praveen Jain,Adv.
                                         Mr.   Tavinder S.Sidhu,Adv.
                                         Mr.   Gunjan S.Jain,Adv.
                                         For   M/S. M. V. Kini & Associates, AOR

     For Respondent(s)
                                         M/S.    Law Associates, AOR

                                         Mr. M. Y. Deshmukh, AOR

                                         Mr. Abhijit Sengupta, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Perused the office report dated 13th December, 2017. Pursuant to order dated 18th March, 2015, the bank guarantee was furnished by the respondent in this court.

After having heard the learned counsel for the parties, we direct that the bank guarantee furnished by the respondent be sent immediately to the Trial Court where the matter is pending.

Signature Not Verified Digitally signed by Ordered accordingly. ANITA MALHOTRA Date: 2018.02.07 17:36:22 IST Reason:
                         (ANITA MALHOTRA)                                  (CHANDER BALA)
                           COURT MASTER                                     COURT MASTER