Gujarat High Court
Manager, Ipcl (Old Name) Now Reliance ... vs Mohammadsharif Nazumia Rathod on 28 October, 2020
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
C/SCA/13293/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13293 of 2020
================================================================
MANAGER, IPCL (OLD NAME) NOW RELIANCE INDUSTRIES LTD.
Versus
MOHAMMADSHARIF NAZUMIA RATHOD
================================================================
Appearance:
NANAVATI ASSOCIATES(1375) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
================================================================
CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 28/10/2020
ORAL ORDER
Heard learned Senior Counsel Mr. K.S. Nanavati assisted by learned advocate Mr. Nirav Joshi for the petitioner through video conference.
Issue notice returnable on 25th November, 2020.
(BHARGAV D. KARIA, J) RAGHUNATH R NAIR Page 1 of 1 Downloaded on : Fri Oct 30 01:24:21 IST 2020