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Gujarat High Court

Manager, Ipcl (Old Name) Now Reliance ... vs Mohammadsharif Nazumia Rathod on 28 October, 2020

Author: Bhargav D. Karia

Bench: Bhargav D. Karia

          C/SCA/13293/2020                                   ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CIVIL APPLICATION NO. 13293 of 2020

================================================================
    MANAGER, IPCL (OLD NAME) NOW RELIANCE INDUSTRIES LTD.
                            Versus
              MOHAMMADSHARIF NAZUMIA RATHOD
================================================================
Appearance:
NANAVATI ASSOCIATES(1375) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
================================================================

 CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                             Date : 28/10/2020

                              ORAL ORDER

Heard learned Senior Counsel Mr. K.S. Nanavati assisted by learned advocate Mr. Nirav Joshi for the petitioner through video conference.

Issue notice returnable on 25th November, 2020.

(BHARGAV D. KARIA, J) RAGHUNATH R NAIR Page 1 of 1 Downloaded on : Fri Oct 30 01:24:21 IST 2020