Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 102(3)] [Section 102] [Entire Act]

State of Rajasthan - Subsection

Section 102(3)(a) in The Rajasthan Urban Improvement Act, 1959

(a)if he considers the opening thereof necessary for the purpose of such entry, inspection or search, and