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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(9) in Gujarat Elementary Education Rules, 2010

(9)The School Management Committee shall prepare an annual report at the end of every academic year giving its assessment of the implementation of school development plan prepared under rule-20. The report shall also give a brief accounts of activities undertaken by the committee during the year. A copy of the report shall be sent to the Concerned Coordinator of the Cluster Resource Center, and also place before the Gram Sabha.