Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(2)(a) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019 (a)The Chairman shall be appointed by the Chancellor on the advice of the State Government out of a panel of persons of national eminence.