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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(5)(b) in The Gujarat Value Added Tax Act, 2003

(b)knowingly furnishes incomplete or incorrect particulars in his returns [with a view to evade tax;] [This words were added by Gujarat Act, 6 of 2006, Section15(2)(b),]