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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(1) in The Maharashtra University of Health Sciences Act, 1998

(1)The University shall establish the following funds, namely:-
(a)general fund;
(b)salary fund;
(c)trust fund;
(d)development and programme fund;
(e)contingency fund; and
(f)and other fund which, in the opinion of the University, is deemed necessary to establish.