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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(3) in The Punjab Factory Rules, 1952

(3)Except as hereunder provided with respect to certain rule these rules shall come into force at once :-
Rules 31 to 35 (Artificial lighting) Six months after the enforcement of these Rules.
Rule 55 (Safety precautions) Six months after the enforcement of these Rules
Rule 68 (Washing facilities) Three months after the enforcement of these Rules
Rule 70 (Ambulance room) Three months after the enforcement of these Rules
Rules 71 to 77 (Canteens) Nine months after the enforcement of these Rules
Rules 78 (Shelters etc.) Six months after the enforcement of these Rules
Rules 79-82 (Creches) Nine months after the enforcement of these Rules
Rules 102 (Special provision for dangerous operations) Six Months after the enforcement of these Rules