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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(IV) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(IV)the term of office, conditions of Service and emoluments of Kuladhi Sachiv and his powers and duties;